THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Assisted ReproductionClear topic ×

2 articles

Too Old for IVF Under the Law: Kerala High Court Refuses Seven Couples Permission to Continue ART Treatment on an Undertaking

Court News

Too Old for IVF Under the Law: Kerala High Court Refuses Seven Couples Permission to Continue ART Treatment on an Undertaking

4 Nov 2026Read article ↗

HC Clears Fertility Treatment for Canada-Based Couple Despite Age Bar

Court News

HC Clears Fertility Treatment for Canada-Based Couple Despite Age Bar

15 Apr 2026Read article ↗