THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Asset SeizureClear topic ×

2 articles

Supreme Court Questions ED’s Power to Seize Assets Without Judicial Oversight

Court News

Supreme Court Questions ED’s Power to Seize Assets Without Judicial Oversight

15 Dec 2025Read article ↗

India Targets 15 Fugitive Economic Offenders Owing ₹58,000 Crore, Steps Up Global Prosecution Efforts

Court News

India Targets 15 Fugitive Economic Offenders Owing ₹58,000 Crore, Steps Up Global Prosecution Efforts

3 Dec 2025Read article ↗