THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

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3 articles

Supreme Court: Tax Reopening Cannot Rest on Suspicion

Court News

Supreme Court: Tax Reopening Cannot Rest on Suspicion

12 May 2026Read article ↗

Tax Department Flags Income–Premium Mismatch: Woman Declares ₹4.81 Lakh Income but Pays ₹50 Lakh LIC Premium

Court News

Tax Department Flags Income–Premium Mismatch: Woman Declares ₹4.81 Lakh Income but Pays ₹50 Lakh LIC Premium

6 Mar 2026Read article ↗

Calcutta High Court Quashes IT Order: No Opportunity to Furnish Documents Violates Natural Justice

Court News

Calcutta High Court Quashes IT Order: No Opportunity to Furnish Documents Violates Natural Justice

24 Jan 2026Read article ↗