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Assam RiflesClear topic ×

2 articles

Asked to Leave in 1998, Sought Pension in 2021: Meghalaya High Court Says Discharge Request Was Resignation, Rejects Rifleman’s Pension Plea

Court News

Asked to Leave in 1998, Sought Pension in 2021: Meghalaya High Court Says Discharge Request Was Resignation, Rejects Rifleman’s Pension Plea

11 Nov 2026Read article ↗

Delhi High Court Orders Centre to Decide on Army-Equivalent Pay and Pension for Assam Rifles Within Three Months

Court News

Delhi High Court Orders Centre to Decide on Army-Equivalent Pay and Pension for Assam Rifles Within Three Months

2 Dec 2025Read article ↗