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2 articles

Landlord’s Need Fixed at Filing Date, Rules Supreme Court

Court News

Landlord’s Need Fixed at Filing Date, Rules Supreme Court

19 Apr 2026Read article ↗

Supreme Court: Mutation Based on Will Permissible Under M.P. Land Revenue Code, But Does Not Confer Title

Supreme Court: Mutation Based on Will Permissible Under M.P. Land Revenue Code, But Does Not Confer Title

9 Feb 2026Read article ↗