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Armed Forces WelfareClear topic ×

3 articles

Budget 2026: Disability Pension of Armed Forces Personnel Made Fully Tax-Free

Court News

Budget 2026: Disability Pension of Armed Forces Personnel Made Fully Tax-Free

5 Feb 2026Read article ↗

Delhi High Court Rules: CRPF Widow Can Keep Family Pension After Remarriage

Court News

Delhi High Court Rules: CRPF Widow Can Keep Family Pension After Remarriage

29 Jan 2026Read article ↗

Punjab & Haryana High Court: Army Officer Fit at Enrolment, Later Disability Entitles Him to Pension

Court News

Punjab & Haryana High Court: Army Officer Fit at Enrolment, Later Disability Entitles Him to Pension

14 Jan 2026Read article ↗