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3 articles

Supreme Court Declares Air Force Insurance Society as ‘State’ Under Article 12

Court News

Supreme Court Declares Air Force Insurance Society as ‘State’ Under Article 12

19 Mar 2026Read article ↗

Off-Duty Soldier’s Rescue of Civilians Is True Military Ethos, Rules Armed Forces Tribunal

Court News

Off-Duty Soldier’s Rescue of Civilians Is True Military Ethos, Rules Armed Forces Tribunal

27 Jan 2026Read article ↗

Supreme Court Rejects Union Plea, Upholds 50% JAG Posts for Women in Indian Army

Supreme Court Rejects Union Plea, Upholds 50% JAG Posts for Women in Indian Army

23 Jan 2026Read article ↗