Court News
Supreme Court Bars Belated Jurisdictional Challenges in Arbitration
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Arbitration and Conciliation ActClear topic ×
8 articles
Court News
Delhi High Court Upholds Arbitral Award in Semiconductor Supply Dispute, Dismisses Section 34 Challenge
Read article ↗
Supreme Court: Pre-2015 Section 11 Arbitration Orders Are Final, Cannot Be Reopened Under Section 34
Read article ↗
Court News
Supreme Court Rules: Arbitral Tribunals Cannot Override Contractual Interest Clauses
Read article ↗
Court News
Delhi High Court: Unilateral Arbitrator Appointment Invalid Without Express Written Waiver
Read article ↗
Court News
Supreme Court Quashes Arbitration Award: Unilateral Arbitrator Appointments Declared Void Ab Initio
Read article ↗
Court News
Kerala High Court: Forcible Eviction Disputes Not Arbitrable Despite Lease Arbitration Clause
Read article ↗
Court News
Delhi High Court Asked to Replace Retired SC Judge Over 16-Month Delay in Arbitration Award
Read article ↗