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Arbitration IndiaClear topic ×

2 articles

Indian Supreme Court Aligns Arbitration with Global Standards

Court News

Indian Supreme Court Aligns Arbitration with Global Standards

26 Apr 2026Read article ↗

Supreme Court Clarifies: Arbitrator Cannot Continue After Mandate Expires, Substitution Mandatory Under Arbitration Act

Court News

Supreme Court Clarifies: Arbitrator Cannot Continue After Mandate Expires, Substitution Mandatory Under Arbitration Act

18 Dec 2025Read article ↗