THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Appellate CourtsClear topic ×

3 articles

Supreme Court Restricts Suo Motu Sentence Enhancements in Landmark Ruling

Court News

Supreme Court Restricts Suo Motu Sentence Enhancements in Landmark Ruling

3 Sept 2026Read article ↗

Supreme Court Emphasizes Adjudication of Order XLI Rule 27 Applications in Civil Appeals

Court News

Supreme Court Emphasizes Adjudication of Order XLI Rule 27 Applications in Civil Appeals

14 Aug 2026Read article ↗

Supreme Court: Appellate Courts Must Not Undermine MACT Compensation Awards

Court News

Supreme Court: Appellate Courts Must Not Undermine MACT Compensation Awards

20 Mar 2026Read article ↗