THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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Animal Welfare LawClear topic ×

3 articles

Delhi High Court to Hear Mahua Moitra’s Plea for Custody of Pet Dog Henry Amid Dispute with Ex-Partner

Court News

Delhi High Court to Hear Mahua Moitra’s Plea for Custody of Pet Dog Henry Amid Dispute with Ex-Partner

23 Feb 2026Read article ↗

Estate Planning for Pets in India: Legal Steps Pet Parents Must Take to Secure Their Companions’ Future

Court News

Estate Planning for Pets in India: Legal Steps Pet Parents Must Take to Secure Their Companions’ Future

8 Jan 2026Read article ↗

Bombay High Court Rules: Stopping Stray Dog Feeding in Non-Designated Areas Not Wrongful Restraint

Court News

Bombay High Court Rules: Stopping Stray Dog Feeding in Non-Designated Areas Not Wrongful Restraint

31 Dec 2025Read article ↗