THE COURTKUTCHEHRY BLOG

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2 articles

Bombay High Court Quashes Retrospective Spectrum Fee on Telecom Giants

Court News

Bombay High Court Quashes Retrospective Spectrum Fee on Telecom Giants

10 Jun 2026Read article ↗

Supreme Court Rejects ₹244 Crore Service Tax Demand on Airtel, Upholds CESTAT Ruling

Court News

Supreme Court Rejects ₹244 Crore Service Tax Demand on Airtel, Upholds CESTAT Ruling

5 Nov 2025Read article ↗