Court News
Gold in Your Trouser Pocket Is Still ‘Baggage’: CESTAT Hyderabad Says Air Passengers Must Go to Revision, Not the Tribunal
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Court News
Father’s Complaint Over Son’s Collapse at Mumbai Airport Dismissed: State Commission Finds Prompt Medical Response and Suppression of Earlier Episode
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Court News
Gold Found on a Domestic Flyer Is Not Smuggled Gold by Default: CESTAT Kolkata Sets Aside Absolute Confiscation and ₹4 Lakh Penalty
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