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Age of ConsentClear topic ×

2 articles

Delhi HC: De Facto Consent in Teen Relationships Cannot Be Ignored Under POCSO

Court News

Delhi HC: De Facto Consent in Teen Relationships Cannot Be Ignored Under POCSO

22 May 2026Read article ↗

Supreme Court Calls for ‘Romeo-Juliet Clause’ in POCSO Act to Protect Consensual Teen Relationships

Court News

Supreme Court Calls for ‘Romeo-Juliet Clause’ in POCSO Act to Protect Consensual Teen Relationships

11 Jan 2026Read article ↗