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Adverse InferenceClear topic ×

2 articles

Skipped the Income Affidavit, Then Cried ‘I Earn Only ₹10,000’: Delhi High Court Upholds ₹20,000 Interim Maintenance for Wife and Daughter

Court News

Skipped the Income Affidavit, Then Cried ‘I Earn Only ₹10,000’: Delhi High Court Upholds ₹20,000 Interim Maintenance for Wife and Daughter

11 Nov 2026Read article ↗

Allahabad High Court: Husband’s Failure to File Income Affidavit Can Lead to Adverse Inference

Court News

Allahabad High Court: Husband’s Failure to File Income Affidavit Can Lead to Adverse Inference

22 Jan 2026Read article ↗