THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Accounting StandardsClear topic ×

2 articles

ITAT Quashes Penalty on Axis Bank: Bona Fide Lease Rental Claim Under AS-19 Not Grounds for Tax Levy

Court News

ITAT Quashes Penalty on Axis Bank: Bona Fide Lease Rental Claim Under AS-19 Not Grounds for Tax Levy

26 Jan 2026Read article ↗

ICAI Clarifies: Chartered Accountants Not Liable for Misconduct Simply for Differing Opinions

Court News

ICAI Clarifies: Chartered Accountants Not Liable for Misconduct Simply for Differing Opinions

5 Jan 2026Read article ↗