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Abortion Law IndiaClear topic ×

3 articles

SC: Courts Cannot Force Minors to Continue Pregnancy

Key Wills Judgement

SC: Courts Cannot Force Minors to Continue Pregnancy

26 Apr 2026Read article ↗

Supreme Court: No Woman Can Be Forced to Continue Pregnancy, Allows Termination of Minor’s 30-Week Pregnancy

Court News

Supreme Court: No Woman Can Be Forced to Continue Pregnancy, Allows Termination of Minor’s 30-Week Pregnancy

10 Feb 2026Read article ↗

Delhi High Court Says Forcing Woman to Continue Pregnancy Violates Autonomy, Quashes Case Against Lawful Abortion

Court News

Delhi High Court Says Forcing Woman to Continue Pregnancy Violates Autonomy, Quashes Case Against Lawful Abortion

11 Jan 2026Read article ↗