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3 articles

SEBI Removes 12 Lakh Misleading Finfluencer Posts: New Rules Aim to Regulate Digital Finance Advice

Court News

SEBI Removes 12 Lakh Misleading Finfluencer Posts: New Rules Aim to Regulate Digital Finance Advice

3 Mar 2026Read article ↗

CCPA Fines Vision IAS ₹11 Lakh: Misleading Ads Violate Consumer Rights

Court News

CCPA Fines Vision IAS ₹11 Lakh: Misleading Ads Violate Consumer Rights

27 Dec 2025Read article ↗

India Must Tackle Medical Misinformation: Laws, Checks, and Global Best Practices for Influencer Accountability

Court News

India Must Tackle Medical Misinformation: Laws, Checks, and Global Best Practices for Influencer Accountability

12 Dec 2025Read article ↗