Court News
Mediation Settlement Still Needs a Court Decree: Manipur High Court Flags Unnotified Section 27 of Mediation Act, Tells Government to Send Officers With Mandate
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
13 articles
Court News
ADR in Commercial Contracts: Efficiency with Integrity
Read article ↗
Court News
ADR in Human Rights: A Path to Global Justice and Peace
Read article ↗
Court News
Exploring Legal Careers Beyond the Courtroom in India
Read article ↗
Court News
ADR in Environmental and Community Disputes: A Path to Sustainable Justice
Read article ↗
Court News
ADR in Labour and Employment Disputes: Dialogue Over Confrontation
Read article ↗
Court News
ADR in Family and Consumer Disputes: Humanizing Justice
Read article ↗
Court News
Digital Justice: The Rise of Online Dispute Resolution in India
Read article ↗
Court News
Court-Annexed Mediation in India: Section 89 CPC's Quiet Revolution
Read article ↗
Court News
Mediation Act 2023: A New Era of Consensual Justice in India
Read article ↗
Court News
India's ADR Evolution: From Colonial Roots to Global Standards
Read article ↗
Court News
Arbitration and Mediation in India: From Legacy to Global Competitiveness
Read article ↗