Court News
Bombay High Court: Senior Citizens Act Cannot Be Misused for Eviction Without Maintenance Claim
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13 articles
Court News
Punjab & Haryana High Court: Arbitrary Cancellation of Affordable Housing Plots by HSVP Violates Article 21
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Court News
Supreme Court Revives Flipkart’s GST Appeal, Clarifies Pre-Deposit Can Be Paid from Credit Ledger
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Court News
Supreme Court Slams Lower Court, Frees Woman Jailed for Changing Lawyers Multiple Times
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Court News
Supreme Court Slams Lower Court, Frees Woman Jailed for Changing Lawyers Multiple Times
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Court News
Karnataka High Court Orders Refund of ₹10 Crore, Rules DRC-03 Payments During GST Search Not Voluntary
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Court News
Kerala High Court Clarifies Motor Accident Claims: Widow and Children Are Sole Legal Representatives of Deceased Christian Male
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Court News
Supreme Court Sends Officer’s Choice vs Original Choice Trademark Battle to Mediation
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Court News
Supreme Court Rules Unauthorized Constructions Cannot Be Protected, But Owners Must Get Fair Hearing
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Court News
Supreme Court Clarifies: No Fixed Timelines for Governors or President to Act on Bills, No Deemed Assent
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Court News
Punjab & Haryana High Court Limits Legal Heirs’ Tax Liability, Quashes Attachment of Property
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Court News
Delhi High Court: DRTs Cannot Cancel Registered Sale Deeds Under SARFAESI Act, Civil Courts Retain Jurisdiction
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