Court News
New Mother Got Only 34 Days and Had to Use Child Care Leave: Rajasthan High Court Orders Full 180-Day Maternity Leave With Salary
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204 articles
Court News
Wife, Mother or Son? Allahabad High Court Says Succession Court Cannot Decide Who Gets a Dead Constable’s Family Pension
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Court News
Department Sat on Widow’s Application for Five Years, Then Called Son’s Claim Time-Barred: Rajasthan High Court Orders Decision in Two Months
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Court News
Sole Caregiver of Brother With Thalassemia Transferred 1,000 km Away: Rajasthan High Court Quashes UCO Bank Order as ‘Non-Application of Mind’
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Court News
Do Sundays Count Towards 240 Days? Gujarat High Court Says Yes for Forest Department Daily Wagers, Orders 1988 GR Benefits With 7th Pay Arrears
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Court News
B.Ed. From an Institute Without NCTE Recognition: Supreme Court Upholds School’s Discharge of Probationer Teacher, Says No Enquiry Was Needed
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Court News
Rejected Because She Was Married: Madras HC Orders Bank to Give Compassionate Appointment to Daughter, Says Dependency Isn’t Decided by Marital Status
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Landmark Judgements
Maternity Leave Is a Reproductive Right: Supreme Court Grants Leave to a Teacher Denied Under the Two-Child Norm
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Landmark Judgements
Marriage Does Not Disinherit a Daughter: Marital-Status Bars Fall in Compassionate Appointment and Dependent Quotas
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Court News
Six Days Short of 20 Years of Service: Madras High Court Orders National Insurance to Sanction Pension to Disabled Employee Who Took Voluntary Retirement
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Court News
Resigned, Took the Certificates, Joined Another Job, Then Sought Reinstatement Twice: Supreme Court Says ‘He Cannot Have His Cake and Eat It Too’
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Court News
Retired on 30 June, Missed the 1 July Increment? Himachal High Court Directs State to Decide Teacher’s Notional Increment Claim in Six Weeks
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