Court News
Madras High Court Rules Passport Renewal Requires Court Permission if Criminal Case Pending
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141 articles
Court News
Supreme Court: Fraud Allegations in Family Partition Cannot Be Dismissed at Threshold; Conciliation Under Section 61 Is Automatic
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Court News
Madras High Court Rules: Resignation and Voluntary Retirement Are Legally Distinct for Pension Rights
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Court News
Supreme Court Upholds Madras HC Restrictions on Muslim Prayers at Thiruparankundram Hill
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Court News
Supreme Court Quashes Madras High Court’s Stay on Tamil Nadu University Laws, Orders Fresh Hearing
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Court News
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
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Court News
Madras High Court: Gold Medal Not a Student’s Legal Right, Eligibility Lies with Academic Authorities
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Court News
Supreme Court Quashes Madras HC Bail Condition: No Forced Marriage for Accused
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Court News
Madras High Court: State Cannot Use Temple Funds Without Trustee Approval
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Court News
Madras High Court: Non-Citizens Cannot Be Fired Solely for Nationality, Relief to Sri Lankan Refugee
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Court News
Madras High Court Orders Probe: Film Producer Accused of Forging Call Records in Financier Dispute
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Court News
Madras High Court Slams Vexatious Plea: Father-in-Law Fined for Targeting Daughter-in-Law
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