Court News
Delhi High Court Summons Priya Sachdev Kapur in Sunjay Kapur Estate Row: Mother Rani Kapur Alleges Fraudulent Family Trust
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Succession LawClear topic ×
104 articles
Court News
Supreme Court: No Need for Handwriting Expert if Will Signatures Are Undisputed
Read article ↗
Court News
Bombay High Court on Succession: Suspicious Circumstances in Wills Must Be Fully Examined
Read article ↗
Court News
Parliament Ends Mandatory Probate: India Simplifies Will and Succession Laws in 2025
Read article ↗
Supreme Court: Testator’s Wish Prevails Over Equity, Will Excluding Daughter Married Outside Community Upheld
Court News
Supreme Court: Testator’s Wish Prevails Over Equity, Will Excluding Daughter Married Outside Community Upheld
Read article ↗
Court News
Bombay High Court Rules: Property Inherited by Son Under Section 8 is Separate, Not Ancestral
Read article ↗
Court News
Ignored in a Family Will? How Indian Inheritance Law Balances Rights and Last Wishes
Read article ↗
Court News
Inheritance Laws in India: High Court Clarifies Children Have No Birthright Over Property Inherited After 1956
Read article ↗