Court News
Charge-Sheeted on Retirement Day: Supreme Court Upholds Pay-Scale Cut for Retired Bank Officer, Pension to Be Recomputed
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174 articles
Court News
‘Once the Road Is Chosen, the Traveller Must Walk It to the End’: Supreme Court Sets Aside 1993 Dismissal of IAF Officer Discharged by Criminal Court
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Court News
Railway Service Is Central Government Service: Supreme Court Restores KSEB Engineer’s Weightage Benefit (Bency John v. KSEB)
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Court News
No Vested Right to Be Promoted Under Old Rules: Supreme Court Sets Aside Orders for DPC to Odisha ARTO Posts (State of Odisha v. Sreepati Ranjan Dash)
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Court News
When Can the Centre Refuse an IPS Officer’s Voluntary Retirement? Supreme Court Explains ‘Pending’ and ‘Contemplated’ Proceedings (Abdur Rahman v. Union of India)
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Court News
Graduate Who Hid His Degree for a Post Capped Below Class 12 Loses Job: Supreme Court Restores Dismissal (GM (HR) v. K. Poovarasan)
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Landmark Judgements
The Uniform Owes Her a Fair Look: Considering Women SSC Officers for Permanent Commission Is a Constitutional Obligation
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Court News
Promotion Restored After 13 Years: Supreme Court Upholds Registrar's Power to Delete a Service Rule
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Court News
Signed an Undertaking to Refund? Supreme Court Allows Recovery of Excess Pay From NIT Teachers
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Court News
When Can a Division Bench Overturn a Single Judge? Supreme Court Restores Relief to Periyar University Officer
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Court News
UPPCL Technician Recruitment: Supreme Court Dismisses 2013 Writ, Cites Suppression and Refuses CBI Probe
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Court News
No ACRs Because You Were Wrongly Thrown Out? Supreme Court Grants Judicial Officer Selection and Super Time Scale
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