Court News
Karnataka High Court Flags Dangerous Trend of Criminal Cases Against Opposing Lawyers
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127 articles
Court News
Karnataka High Court Upholds Ban on Spouse Entry in Ultrasound Rooms
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Court News
Karnataka High Court Refuses to Quash FIR in Voyeurism Case: ‘No Woman Is Safe’
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Court News
Karnataka High Court: Pleadings Can Be Amended Anytime; Proviso Cannot Override Main Rule
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Court News
Karnataka High Court Suggests Community Service for Rash Lamborghini Driver in Bengaluru
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Court News
Karnataka High Court Lifts Ban on Bike Taxis, Orders State to Issue Permits
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Court News
Karnataka High Court: Director Not Liable for Cheques Issued During Tenure Gap Under NI Act
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Court News
Karnataka High Court: MD Anaesthesiology Doctors Need No Extra Training to Prescribe Essential Narcotic Drugs
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Court News
High Court Rules: Taxpayers Can Correct Bona Fide Errors in GST Returns Without Penalty
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Court News
Karnataka High Court: Sessions Court Cannot Entertain Appeals Against Acquittals in Bailable Offences
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Court News
Karnataka High Court Quashes GST Demand: Services to US Parent Held Outside India’s Tax Net
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Court News
Karnataka High Court Stays Probe Against Sri Sri Ravi Shankar in Land Encroachment Case
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