Court News
No Automatic Retirement at 65 for Panjab University Teachers: P&H HC Says UGC Regulations Don’t Apply on Their Own
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204 articles
Court News
Calling It ‘Honorarium’ Is a ‘Cruel Joke’: Allahabad High Court Says Keeping KGBV Teachers on Endless Contracts Is Forced Labour, Orders Posts and ₹17,000 Interim Pay
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Court News
Paid ₹6,162 a Month for Forest Watch Duty: Allahabad High Court Upholds Minimum Class IV Pay for Daily Wagers, Fines UP Government ₹1 Lakh
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Court News
Advertised on the 15th, Appointed on the 21st, Qualified in Between: Bombay High Court Sets Aside Teacher’s Reinstatement Over Fabricated Documents
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Court News
Retired Clerk’s Gratuity Withheld Over Employees’ Co-op Society Case: Gujarat High Court Orders Release, Says Pending FIR Is No Blanket Ground
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Court News
Dismissal Quashed After Employee’s Death: Supreme Court Says Family Gets Back Wages Only Till the Date He Would Have Retired
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Court News
Retired in 2019, Still Waiting for Gratuity: Chhattisgarh High Court Says a Show-Cause Notice and a File Pending With the Minister Can’t Block Retiral Dues, Orders 12% Interest
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Court News
Jamtara Consumer Commission Without a Full-Time President: Jharkhand High Court Says Pre-2023 Appointee Must Continue Until New Recruitment Ends, Dismisses State’s Appeal
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Court News
31 Years as a Work-Charged Mechanic, Retired With No Pension: Orissa High Court Orders Notional Regularisation and Pension Within Three Months
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Court News
Pension and Compassionate Job Already Given, Still Owes Compensation: Himachal High Court Says Government Fitter Who Died on Duty Was a ‘Workman’
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Court News
Stroke and Diabetes at a Peace Posting Still Count: Uttarakhand High Court Refuses to Disturb 100% Disability Pension for Soldier After 37 Years’ Service
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Court News
Retiring in July 2027, Transferred 400 km Away: MP High Court Quashes Order for Violating Pension Rules
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