Court News
Find Him a Chair, Don’t Wait for Him to Beg: Supreme Court Awards ₹1.25 Crore to CRPF Driver Invalidated Out After Losing His Sight
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Service LawClear topic ×
174 articles
Court News
‘Fake’ PhD Claim Against Assistant Professor: Supreme Court Keeps Appointment for Now but Orders MDU Inquiry Under Article 142
Read article ↗
Court News
‘Why Can’t a Nurse Study Nursing?’: Himachal High Court Calls Denial of Study Leave to Staff Nurses Discriminatory, Orders NOC Within a Week
Read article ↗
Court News
Dismissed on Conviction, Acquitted on Appeal: Himachal High Court Orders Reinstatement of Head Constable With 50% Back Wages
Read article ↗
Court News
Full Work, Full Pay: MP High Court Strikes Down 70-80-90% Probation Salary for Class III and IV Government Employees
Read article ↗
Court News
Two Stents, Half the Bill Paid: Rajasthan High Court Orders Full Medical Reimbursement, Says State Cannot Discriminate Between Similar Employees
Read article ↗
Court News
Got the Job on Compassionate Grounds, Then Left the In-Laws? Rajasthan High Court Orders 25% of Widow’s Salary to Be Paid to Mother-in-Law
Read article ↗
Court News
Rs 1 Crore COVID Ex Gratia: Delhi HC Dismisses NDMC Beldar’s Widow’s Plea Filed Six Years Later, Says a COVID-Era Death Is Not Enough Without Proof of COVID Duty
Read article ↗
Court News
Didn’t Know He Was Named in His Brother’s Case: Madras High Court Says Non-Disclosure Is Not Suppression, Restores SI Aspirant’s Candidature
Read article ↗
Court News
Retired, But Not Paid: State of Jharkhand v. Jitendra Kumar Srivastava and Why Pension and Gratuity Are Your Property
Read article ↗
Court News
Contract Consultant Gets 180 Days’ Maternity Benefit: Rajasthan HC Says Nature of Employment Alone Cannot Defeat the Right
Read article ↗
Court News
Missed Your Physical Test in Police Recruitment? No Automatic Second Chance, Says Supreme Court — ‘Grace, Charity or Compassion’ Have No Place in Public Employment
Read article ↗