Court News
Supreme Court Clarifies: Doctrine of Merger Does Not Extinguish High Courts’ Contempt Powers
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Madras High CourtClear topic ×
141 articles
Court News
Madras High Court Orders CBI Probe into Madurai Kamaraj University Corruption Allegations
Read article ↗
Court News
Madras High Court: Grandparents Not Included in “Family” Under Stamp Act
Read article ↗
Court News
Madras High Court Orders FIR in Multi-Crore Tamil Nadu Municipal Corruption Case
Read article ↗
Court News
Supreme Court Told No Conversion Angle in Tamil Nadu Schoolgirl’s 2022 Suicide, CBI Finds Harassment by Hostel Warden
Read article ↗
Court News
Madras High Court Declares Consideration for Promotion a Fundamental Right
Read article ↗
Court News
Madras High Court Slams Private Firm for Profiting by Sub-Leasing Public Land Leased at ₹1
Read article ↗
Court News
Madras High Court Orders Vigilance Inquiry into Alleged ₹50 Lakh Payment by Senior Advocate to Influence Judge
Read article ↗
Court News
Madras High Court: Counselling Cannot Be Ordered Beyond Admission Deadline Even if Medical Seats Remain Vacant
Read article ↗
Court News
Is Lending Cash to Relatives Illegal? Understanding Section 269SS of the Income Tax Act
Read article ↗
Court News
Madras High Court Orders CBI Probe into ₹422 Crore Corruption Allegations at Neyveli Lignite Corporation
Read article ↗
Court News
Madras High Court Directs MS Dhoni to Deposit ₹10 Lakh in Defamation Case
Read article ↗