Court News
Named in a Family-Dispute FIR, Never Charge-Sheeted, Didn’t Know: Rajasthan High Court Orders Appointment of Constable Driver Rejected for ‘Concealment’
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Court News
MD on Election Duty, Court on Vacation: Supreme Court Condones 130-Day Delay, Says the Cause, Not the Length, Is What Counts
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Court News
Trainee Constable Left Training School for 115 Days Citing Mother’s Illness: MP High Court Upholds Termination, Says ‘No Work, No Pay’ Does Not Condone Misconduct
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Court News
Transferred While on Maternity Leave With a Newborn: Rajasthan High Court Stays Lecturer’s Transfer, Says Breastfeeding and Motherhood Are Part of Article 21
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Court News
Rejected for a ‘Squint’ After Clearing Every Test: Supreme Court Orders UP Police to Appoint Woman Constable After KGMU Board Finds Her Vision Normal
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Court News
Worked on Muster Roll Since the 1990s, Regularised in 2004: Delhi High Court Says Old Pension Scheme, Not NPS, Applies to Two Retired DUSIB Staff
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Court News
Light Boys and Studio Boys Since the 2000s: Bombay High Court Says FTII Was Their Real Employer, Orders It to Take Seven Workers Back as Regular Staff
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Court News
Regularisation Is Not a ‘Fresh Appointment’: Patna HC Counts Jail Dressers’ Service From the 1980s, Grants Old Pension Scheme
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Court News
CISF Constable Dismissed Without Enquiry in 2009: Manipur HC Quashes Dismissal, Orders Reinstatement With All Benefits
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Court News
Bank’s 11-Year Pension Error Can’t Be Recovered From a 94-Year-Old Widow: Patna HC Dismisses SBI’s Appeal
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Court News
Sweepers, Messengers and Drivers of Odisha Grameen Bank Win: Orissa High Court Orders Regularisation Scheme Within Four Months
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Court News
Kannada Pleadings Welcome at the Tribunal: Karnataka High Court Says There Is No “Complete Embargo” on Filing Applications in Kannada
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