Court News
Supreme Court Rules Pre-2018 Land Acquisition Cases Cannot Be Reopened for Compensation with Interest
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306 articles
Court News
Supreme Court Hearing: WhatsApp Says It Does Not Share User Data with Meta
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Court News
Supreme Court Moves to Close 40-Year-Old MC Mehta Cases to End Pendency Impression
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Court News
Supreme Court to Decide If FIR Can Be Quashed Partially
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Court News
Supreme Court Rules Telecom Operators Must Pay Reserve Price from February 2, 2012
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Court News
Supreme Court Clarifies: “Fact Discovered” Under Section 27 Evidence Act Goes Beyond Object Recovery
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Court News
Supreme Court: Landowners Not Liable for Flat Delivery Delays Under Joint Development Agreements
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Court News
Supreme Court: No Automatic Interest on Delayed Payments in Government Contracts
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Court News
Supreme Court Orders Inquiry into Juvenility Claim Raised 46 Years After 1983 Murder Conviction
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Court News
Supreme Court Clarifies: Unchallenged Will Enough for Land Mutation
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Court News
Supreme Court Orders Probe into Missing Case Records, Flags ‘Trend’ of Vanishing Proceedings
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Court News
Supreme Court Clarifies: Cooperation in Investigation Cannot Mean Self-Incrimination, Grants Anticipatory Bail Despite Refusal to Surrender Mobile
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