Court News
Retired in 2019, Still Waiting for Gratuity: Chhattisgarh High Court Says a Show-Cause Notice and a File Pending With the Minister Can’t Block Retiral Dues, Orders 12% Interest
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Court News
Jamtara Consumer Commission Without a Full-Time President: Jharkhand High Court Says Pre-2023 Appointee Must Continue Until New Recruitment Ends, Dismisses State’s Appeal
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Court News
31 Years as a Work-Charged Mechanic, Retired With No Pension: Orissa High Court Orders Notional Regularisation and Pension Within Three Months
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Court News
Pension and Compassionate Job Already Given, Still Owes Compensation: Himachal High Court Says Government Fitter Who Died on Duty Was a ‘Workman’
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Court News
Stroke and Diabetes at a Peace Posting Still Count: Uttarakhand High Court Refuses to Disturb 100% Disability Pension for Soldier After 37 Years’ Service
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Court News
Retiring in July 2027, Transferred 400 km Away: MP High Court Quashes Order for Violating Pension Rules
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Court News
New Mother Got Only 34 Days and Had to Use Child Care Leave: Rajasthan High Court Orders Full 180-Day Maternity Leave With Salary
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Court News
Wife, Mother or Son? Allahabad High Court Says Succession Court Cannot Decide Who Gets a Dead Constable’s Family Pension
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Court News
Department Sat on Widow’s Application for Five Years, Then Called Son’s Claim Time-Barred: Rajasthan High Court Orders Decision in Two Months
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Court News
Sole Caregiver of Brother With Thalassemia Transferred 1,000 km Away: Rajasthan High Court Quashes UCO Bank Order as ‘Non-Application of Mind’
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Court News
Do Sundays Count Towards 240 Days? Gujarat High Court Says Yes for Forest Department Daily Wagers, Orders 1988 GR Benefits With 7th Pay Arrears
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Court News
B.Ed. From an Institute Without NCTE Recognition: Supreme Court Upholds School’s Discharge of Probationer Teacher, Says No Enquiry Was Needed
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