Court News
Madras High Court Orders Probe: Film Producer Accused of Forging Call Records in Financier Dispute
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Madras High CourtClear topic ×
95 articles
Court News
Madras High Court Slams Vexatious Plea: Father-in-Law Fined for Targeting Daughter-in-Law
Read article ↗
Court News
Madras High Court Slams Police Inaction: Abuse of Former Judge “Not Just Law and Order”
Read article ↗
Court News
Madras High Court Blocks Tamil Nadu’s Student Data Collection Drive, Calls It Privacy Violation
Read article ↗
Court News
Madras High Court: Roads Have No Religious Character, Orders Removal of Pavement Shrine
Read article ↗
Court News
Madras High Court: Directors Cannot Be Directly Targeted for GST Dues During Liquidation
Read article ↗
Court News
Madras High Court Invokes Gandharva Marriage to Protect Women in Live-In Relationships
Read article ↗
Court News
Madras High Court Quashes FIR Against Amit Malviya, Calls Udhayanidhi’s Remarks on Sanatana Dharma ‘Hate Speech’
Read article ↗
Court News
CIC Ruling: Advocates Cannot File RTI Applications for Clients’ Cases, Law Meant for Citizens Only
Read article ↗
Court News
Madras High Court Rules: Single Appeal Maintainable Against Common Judgment in Suit and Counterclaim
Read article ↗
Court News
Justice G.R. Swaminathan: The Madras High Court Judge Whose Orders Sparked a National Debate
Read article ↗
Court News
GST Orders and Natural Justice: Madras High Court Clarifies Same-Day Reply Issue
Read article ↗