Court News
P&H High Court: Refund of Earnest Money Can Be Claimed Anytime, Limitation Not a Bar
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61 articles
Court News
Unregistered Wills in India: How Property Is Divided Among Siblings Under Succession Laws
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Court News
Allahabad High Court Orders Immediate Eviction: Landmark Ruling Reinforces Landlords’ Rights in Property Disputes
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Orissa High Court: Wife’s Succession Rights Override Bank Nominee in Property Disputes
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Supreme Court: Registered Sale Deed Cannot Be Casually Declared Sham
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Supreme Court: Mandatory Injunction Not Maintainable When Title and Possession Are Disputed
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UP Cabinet Slashes Property and Rent Registration Costs: A Step Towards Reducing Disputes and Promoting Legal Security
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RERA Relief for Homebuyers: How Complaints on Delayed Possession and Poor Construction Can Protect Your Rights
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Bombay High Court: Senior Citizens Act Cannot Be Misused for Eviction Without Maintenance Claim
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Bengaluru Techie’s Tragic Death Highlights Hidden Costs of Home Ownership in India
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Court News
Supreme Court Empowers Appellate Courts to Grant Interim Relief Even After Trial Court Dismissal
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Court News
Supreme Court Rules That Assigning a Specific Performance Decree Does Not Need Registration
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