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174 articles

Light Boys and Studio Boys Since the 2000s: Bombay High Court Says FTII Was Their Real Employer, Orders It to Take Seven Workers Back as Regular Staff

Court News

Light Boys and Studio Boys Since the 2000s: Bombay High Court Says FTII Was Their Real Employer, Orders It to Take Seven Workers Back as Regular Staff

2 Nov 2026Read article ↗

Regularisation Is Not a ‘Fresh Appointment’: Patna HC Counts Jail Dressers’ Service From the 1980s, Grants Old Pension Scheme

Court News

Regularisation Is Not a ‘Fresh Appointment’: Patna HC Counts Jail Dressers’ Service From the 1980s, Grants Old Pension Scheme

2 Nov 2026Read article ↗

CISF Constable Dismissed Without Enquiry in 2009: Manipur HC Quashes Dismissal, Orders Reinstatement With All Benefits

Court News

CISF Constable Dismissed Without Enquiry in 2009: Manipur HC Quashes Dismissal, Orders Reinstatement With All Benefits

2 Nov 2026Read article ↗

Bank’s 11-Year Pension Error Can’t Be Recovered From a 94-Year-Old Widow: Patna HC Dismisses SBI’s Appeal

Court News

Bank’s 11-Year Pension Error Can’t Be Recovered From a 94-Year-Old Widow: Patna HC Dismisses SBI’s Appeal

2 Nov 2026Read article ↗

Sweepers, Messengers and Drivers of Odisha Grameen Bank Win: Orissa High Court Orders Regularisation Scheme Within Four Months

Court News

Sweepers, Messengers and Drivers of Odisha Grameen Bank Win: Orissa High Court Orders Regularisation Scheme Within Four Months

2 Nov 2026Read article ↗

Kannada Pleadings Welcome at the Tribunal: Karnataka High Court Says There Is No “Complete Embargo” on Filing Applications in Kannada

Court News

Kannada Pleadings Welcome at the Tribunal: Karnataka High Court Says There Is No “Complete Embargo” on Filing Applications in Kannada

2 Nov 2026Read article ↗

No Automatic Retirement at 65 for Panjab University Teachers: P&H HC Says UGC Regulations Don’t Apply on Their Own

Court News

No Automatic Retirement at 65 for Panjab University Teachers: P&H HC Says UGC Regulations Don’t Apply on Their Own

2 Nov 2026Read article ↗

Calling It ‘Honorarium’ Is a ‘Cruel Joke’: Allahabad High Court Says Keeping KGBV Teachers on Endless Contracts Is Forced Labour, Orders Posts and ₹17,000 Interim Pay

Court News

Calling It ‘Honorarium’ Is a ‘Cruel Joke’: Allahabad High Court Says Keeping KGBV Teachers on Endless Contracts Is Forced Labour, Orders Posts and ₹17,000 Interim Pay

2 Nov 2026Read article ↗

Paid ₹6,162 a Month for Forest Watch Duty: Allahabad High Court Upholds Minimum Class IV Pay for Daily Wagers, Fines UP Government ₹1 Lakh

Court News

Paid ₹6,162 a Month for Forest Watch Duty: Allahabad High Court Upholds Minimum Class IV Pay for Daily Wagers, Fines UP Government ₹1 Lakh

2 Nov 2026Read article ↗

Advertised on the 15th, Appointed on the 21st, Qualified in Between: Bombay High Court Sets Aside Teacher’s Reinstatement Over Fabricated Documents

Court News

Advertised on the 15th, Appointed on the 21st, Qualified in Between: Bombay High Court Sets Aside Teacher’s Reinstatement Over Fabricated Documents

2 Nov 2026Read article ↗

Retired Clerk’s Gratuity Withheld Over Employees’ Co-op Society Case: Gujarat High Court Orders Release, Says Pending FIR Is No Blanket Ground

Court News

Retired Clerk’s Gratuity Withheld Over Employees’ Co-op Society Case: Gujarat High Court Orders Release, Says Pending FIR Is No Blanket Ground

2 Nov 2026Read article ↗

Dismissal Quashed After Employee’s Death: Supreme Court Says Family Gets Back Wages Only Till the Date He Would Have Retired

Court News

Dismissal Quashed After Employee’s Death: Supreme Court Says Family Gets Back Wages Only Till the Date He Would Have Retired

2 Nov 2026Read article ↗