Court News
Australian Address on the Charge-Sheet, Yet Never Served: Delhi HC Quashes 2014 Proclaimed Offender Order in Rs 233 Crore NAFED Case, but Extradition From the Philippines Continues
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389 articles
Court News
Officer’s Mother Became Partner in an NDMC Shop Within Weeks: Delhi HC Upholds Cancellation and Eviction From Gole Market Shop, Says Likelihood of Bias Vitiates the Process
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Court News
A 1935 Tenancy, a Family Partition by Bidding, and an Eviction Petition 100 Days Later: Delhi HC Sets Aside Chandni Chowk Eviction, Grants Tenant Leave to Defend
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Court News
Husband Claimed Rs 8,000 Monthly Expenses, Bank Statement Showed Rs 30 Lakh in Credits: Delhi HC Upholds Rs 15,000 Interim Maintenance
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Court News
Earning Rs 7 Lakh a Month in Dubai, Challenged Rs 75,000 Maintenance After 729 Days: Delhi HC Refuses to Condone Delay, Says Wife’s Qualifications Are No Bar
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Court News
Divorced in 2012, Fighting Over the Terms Ever Since: Delhi HC Says Family Courts Can Allow Amendments Even After Trial Begins When Custody and Maintenance Are in Issue
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Court News
Husband’s Death Does Not End a Widow’s Right to Live in the Shared Household: Delhi HC Upholds Father-in-Law’s Possession Decree, but Only After Alternate Accommodation
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Court News
Booked a Wedding Venue, Then COVID Struck: Delhi HC Says a Father’s Refund Suit Is Not a ‘Commercial Dispute’, Transfers It to a Civil Court at the Final Stage
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Court News
Vimal Elaichi Ads Row: Delhi HC Refuses to Hear Challenge to Mumbai FDA Notice to Brand Ambassadors, Says It Cannot Become a ‘Mini-Pan-India’ Court
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Court News
Never Arrested, Charge-Sheeted Without Cognizance Yet: Delhi HC Replaces ‘Prior Permission for Every Foreign Trip’ With Two Weeks’ Advance Intimation
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Court News
Husband Vanished, So the Family Court Closed the Case? Delhi HC Says an Absconding Husband Cannot Defeat a Maintenance Order, Restores Execution and Orders Police to Trace Him
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Court News
Injured Constable Kept His Job but Lost His Future: Delhi HC Awards Post-Retirement Loss of Earning Capacity, Refuses to Cut Multiplier to 1 Because He Later Died
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