SC Pauses Key Parts of Waqf Amendment Act 2025
Story
SC Pauses Key Parts of Waqf Amendment Act 2025
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5,956 articles
SC: Must Record Reasons for Warrantless Searches
Story
SC: Must Record Reasons for Warrantless Searches
Read article ↗
Supreme Court Orders Fresh ₹5,000 Crore Payout from SEBI-Sahara Fund, Extends Deadline for Depositor Refunds to December 2026
Story
Supreme Court Orders Fresh ₹5,000 Crore Payout from SEBI-Sahara Fund, Extends Deadline for Depositor Refunds to December 2026
Read article ↗
Suit for Possession Based on Void Sale Deed Can Be Filed Within 12 Years, not 3 Years
Story
Suit for Possession Based on Void Sale Deed Can Be Filed Within 12 Years, not 3 Years
Read article ↗
Supreme Court Declares Housing a Fundamental Right, Urges Centre to Create Revival Fund for Stalled Real Estate Projects
Story
Supreme Court Declares Housing a Fundamental Right, Urges Centre to Create Revival Fund for Stalled Real Estate Projects
Read article ↗
Paying for Daughter’s Marriage is a Father’s Duty, Orders ₹10 Lakh Contribution Despite Divorce
Story
Paying for Daughter’s Marriage is a Father’s Duty, Orders ₹10 Lakh Contribution Despite Divorce
Read article ↗
Supreme Court Orders All Bail Pleas to Be Decided Within Two Months to Protect Personal Liberty
Story
Supreme Court Orders All Bail Pleas to Be Decided Within Two Months to Protect Personal Liberty
Read article ↗
Plaint Cannot Be Rejected If Even One Relief Is Maintainable
Key Wills Judgement
Plaint Cannot Be Rejected If Even One Relief Is Maintainable
Read article ↗
SC Orders SIT with Hindu-Muslim Officers to Probe 2023 Akola Clashes
Key Wills Judgement
SC Orders SIT with Hindu-Muslim Officers to Probe 2023 Akola Clashes
Read article ↗
Supreme Court Acquits Uttarakhand Doctor Under Right of Private Defence
Key Wills Judgement
Supreme Court Acquits Uttarakhand Doctor Under Right of Private Defence
Read article ↗
Supreme Court Overturns Death Sentence in POCSO Case, Clarifies ‘Rarest of Rare’ Doctrine
Key Wills Judgement
Supreme Court Overturns Death Sentence in POCSO Case, Clarifies ‘Rarest of Rare’ Doctrine
Read article ↗
Supreme Court Refuses Plea to Cancel India-Pakistan Asia Cup 2025 Match
Key Wills Judgement
Supreme Court Refuses Plea to Cancel India-Pakistan Asia Cup 2025 Match
Read article ↗