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Section 87A rebate STCG new tax regime
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Court News
Power of Attorney validity India
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Court News
NCDRC ruling on occupancy certificate 2025
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Court News
ITAT LTCG addition remanded 2025
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Court News
High Court rebuke CBDT ITR deadlines
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Story
SC: Brother Can Sell Father’s House Even Without Share
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SC to Decide If Women Can Face POCSO Penetrative Assault
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SC: No Desertion If POCSO Victim Marries Accused Peacefully
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Delhi HC: Woman’s Right Can’t Disturb In-Laws’ Peace
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Supreme Court Rejects NALSA Appeal Filed Sans Convict Consent
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Supreme Court Raps Insurers for Technical Appeals in Claims
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Karnataka HC Quashes KSLU Fee Hike, Orders Refund to Students
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