Court News
Supreme Court Upholds POCSO Conviction: Ocular Evidence Stronger Than Medical Reports in Child Sexual Assault Case
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Court News
Delhi High Court Protects Jiostar’s Exclusive Cricket Rights: Dynamic Injunction Blocks Rogue Streaming Apps
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Court News
Supreme Court Rules Damodar Prabhu Guidelines on Cheque Bounce Compounding Costs Not Binding
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Court News
Supreme Court Rejects Kolkata Municipal Corporation Plea: Eden Gardens Ads Not Liable for ₹51 Lakh Tax in 1996 World Cup
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Bombay High Court Protects Metro Brands Trademark: Interim Injunction Stops Use of ‘MetBrands’ in Footwear Market
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Supreme Court Slams Punjab Over Misuse of Judiciary Funds: Missing Infrastructure Sparks Alarm
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Delhi High Court Urges Calm in Karisma Kapoor Family Estate Battle: Daughter Says Fees Unpaid Amid ₹30,000 Crore Dispute
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ITAT Mumbai Ends 6-Year Tax Battle: Flat, FDs Worth ₹69 Lakh Spark Landmark Ruling on Fair Tax Assessments
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Business Structure Playbook for Indian Residents
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Court News
Supreme Court: Tenants Must Pay Rent Despite Pending Appeal, No Relief Without Stay Order
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Delhi High Court: DRTs Cannot Cancel Registered Sale Deeds Under SARFAESI Act, Civil Courts Retain Jurisdiction
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Court News
Bombay High Court Bars ‘The New Indian Express’ from Using Trademark Outside South India
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