Court News
Allahabad High Court Upholds Finality in Urban Land Acquisitions
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42 articles
Court News
Punjab & Haryana HC Rules Against Government's Adverse Possession Claims
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Court News
Punjab & Haryana High Court Allows Judicial Discretion in Land Valuation
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Court News
Supreme Court Upholds Landowners’ Right to Statutory Compensation Under MRTP Act, Rejects BMC’s Waiver Clause
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Court News
Supreme Court Bars Use of Residential Sale Deeds for Industrial Land Compensation
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Court News
Allahabad High Court: No Return of Land Acquired Under National Highways Act, Compensation Must Be Expedited
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