Court News
Karnataka HC: Heartbreak Not a Crime, Quashes Rape Case on False Promise to Marry
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115 articles
Court News
Delhi HC Grants Anticipatory Bail to Army Officer in False Promise of Marriage Case
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Court News
Supreme Court Clarifies: Quarrel With Daughter-in-Law Not Cruelty or Dowry Harassment
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Court News
Madras HC Refuses to Quash Money Laundering Case in Granite Quarrying
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Court News
Punjab & Haryana HC Denies Bail in “Main Chor Hoon” Allegation Case
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Court News
Punjab & Haryana High Court Acquits Gurmeet Ram Rahim in Journalist Murder Case
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Court News
Karnataka Gangrape Case Raises Alarm: Why Law Warns Against Risky Associations
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Court News
Allahabad High Court: FIR Lodged with Advocate’s Help Retains Credibility
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Court News
Supreme Court Issues Notice on Plea to Curb Fake Cases: Ashwini Upadhyay Seeks Safeguards Against Malicious Prosecution
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Court News
Supreme Court Orders Inquiry into Missing Rape Case Files in Uttar Pradesh Court
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Court News
Supreme Court Clarifies: Non-Recovery of Weapon Not Fatal If Eyewitness Testimony Is Reliable
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Court News
Supreme Court Rules Voluntary Confession Can Be Substantive Evidence Under Customs Act
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