Court News
Delhi High Court Resolves 20-Year Dispute in Landmark Arbitration Case
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
arbitrationClear topic ×
62 articles
Court News
Delhi High Court Clarifies Non-Signatory Arbitration in Corporate Disputes
Read article ↗
Court News
Supreme Court Expands Interim Relief in Arbitration for All Parties
Read article ↗
Court News
Transforming Arbitration in India: From Ad Hoc to Institutional Strength
Read article ↗
Court News
Arbitration in India: Challenges and the Path to Reform
Read article ↗
Court News
Supreme Court Empowers Homebuyers: Relief for Delayed Possession
Read article ↗
Court News
Bombay High Court Upholds $24.7M Arbitration Award Against ONGC
Read article ↗
Court News
Arbitration in IFSC: India's Emerging Global Dispute Resolution Hub
Read article ↗
Court News
Bombay High Court Upholds Party Autonomy in Arbitration Ruling
Read article ↗
Court News
ADR in Commercial Contracts: Efficiency with Integrity
Read article ↗
Court News
ADR in Labour and Employment Disputes: Dialogue Over Confrontation
Read article ↗
Court News
Institutional vs. Ad Hoc Arbitration: Enhancing India's Global Credibility
Read article ↗