Court News
Compassionate Appointment Must Be Based on Dependency, Not Will: Allahabad High Court
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48 articles
Court News
Delhi High Court Quashes Pension Cut, Says Listing Live-In Partner as Wife Not Gross Misconduct
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Court News
Telangana High Court Suspends Tribunal Order on BrahMos DG Appointment: Seniority Dispute Under Judicial Review
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Court News
Patna High Court: Appointment Without Advertisement Irregular, Not Illegal; Orders Regularization of Employees
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Court News
J&K High Court Quashes Compulsory Retirement: Bad Reputation Allegations Not Enough
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Court News
Madras High Court: Teaching Bhagavad Gita Not Religious, Trusts Can Seek FCRA Registration
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Court News
Delhi High Court: Customs Orders Must Bear Officer’s Name and Designation, Staff Shortage No Excuse
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Court News
Delhi High Court: Customs Orders Must Bear Officer’s Name and Designation, Staff Shortage No Excuse
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Court News
Bombay High Court Protects Innocent Car Buyer: Registration Restored Despite Forged Import Papers
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Court News
Supreme Court: Stamp Duty Relief for Cooperative Societies Cannot Be Conditioned on Extra Verification
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Court News
Delhi High Court Rebukes GST Authorities for Mechanical Cancellation of boAt Parent Company’s Registration
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Court News
Allahabad High Court Orders Police Verification for Passports Must Be Completed Within Four Weeks
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