Court News
Delhi High Court: Major Unmarried Daughter Entitled to Maintenance from Father
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Section 125 CrPCClear topic ×
40 articles
Court News
Allahabad High Court: Husband Must Earn, Even by Physical Labour, to Support Wife
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Court News
Kerala High Court: Loan Payments Cannot Excuse Maintenance Liability Under Section 125 CrPC
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Court News
Bombay High Court Affirms Wife’s Right to Maintenance Under Hindu Marriage Act, Even While Living in Matrimonial Home
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