Court News
Delhi HC: Courts Must Not Interfere at Show-Cause Stage in Sexual Harassment Cases
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Court News
Supreme Court Upholds UGC Norms in Puducherry VC Appointment, Allows Dr. S. Mohan to Continue till End of Tenure
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Court News
Punjab & Haryana High Court Cuts Sub-Inspector’s Extortion Punishment: Balancing Guilt and Proportional Justice
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Orissa High Court Quashes ₹96 Crore NGT Penalty: Calls Order Arbitrary and Disproportionate
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Supreme Court Blocks Age Relief for 2016 SSC Waitlist Candidates
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Supreme Court Stays Rajasthan HC Order on Removal of Liquor Shops Near Highways
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Supreme Court to Decide if Enforcement Directorate Can File Writ Petitions Under Article 226
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Supreme Court Split Verdict on Section 17A: Prior Sanction for Corruption Probes Faces Larger Bench Review
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Delhi High Court Protects MBBS Student: Education Right Cannot Be Curtailed Lightly
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Supreme Court Quashes Bihar PSC’s Retrospective Recruitment Rule Change, Protects Candidates’ Rights
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Telangana High Court Suspends Tribunal Order on BrahMos DG Appointment: Seniority Dispute Under Judicial Review
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Court News
Calcutta High Court Protects Bidders: Inadvertent Errors in Tender Documents Cannot Lead to Forfeiture of Earnest Money
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