Court News
PhysicsWallah’s Tax Relief: I-T Demand Cut, Appeal Filed
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Legal insights, case analysis and research craft.
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Income Tax ActClear topic ×
133 articles
Story
Family Gifts of Shares: Tax-Free, But with Strings Attached
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Story
Equity & Mutual Fund Transfers: Tax-Free or Tax Trap?
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Court News
Taxing JDAs: Section 45(5A) Leaves Gaps in Real Estate Deals
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Court News
Joint Development Agreements: Tax Ambiguity Still Haunts Property Owners
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Story
NRI Salary Transfers Not Taxable: ITAT Ahmedabad Delivers Relief
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Key Wills Judgement
Resident vs. Citizen: What Indians Must Know Before Investing Abroad
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Court News
Redeveloped Inherited Property: Tax Rules You Must Know Before Selling
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Court News
ITAT Delhi Deletes Transfer Pricing Adjustment, Rejects Ad-Hoc Benchmarking by TPO
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Court News
ITAT Grants Relief to Charitable Trust: Section 12A and 80G Rejection Set Aside
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Court News
NRI Remittances to Parents in India: Tax Rules, FEMA Compliance and How to Avoid Notices
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Court News
Fruit Dealer Wins Landmark Tax Case in ITAT Bangalore
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