Court News
Kerala High Court Mandates Local SHO in Bank Account Defreezing Pleas: Fraud Prevention at Core
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48 articles
Court News
Madhya Pradesh High Court Quashes FIR Against Army Officer: False Promise of Marriage Allegation Not Tenable
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Court News
Supreme Court Upholds Conviction of Excise Inspector in 35-Year-Old Bribery Case, Reduces Sentence Due to Age
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Court News
Delhi High Court Weighs Right to be Forgotten Against Indian Kanoon’s Role in Publishing Court Judgments
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Court News
Inheritance Laws in India: High Court Clarifies Children Have No Birthright Over Property Inherited After 1956
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Court News
Delhi High Court Protects Tesla Trademark: Bars Indian Firm from Using ‘Tesla’ Name for EVs
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Court News
Delhi High Court Upholds ED’s Expansive Search Powers Under PMLA: Non-Accused Premises Can Be Raided
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Court News
Delhi High Court: Landlords’ Rights Under Rent Control Act Cannot Be Waived by Contract
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Court News
Indian Courts Turn to Experts for Complex Financial Cases: Strengthening Justice in Economic Matters
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Court News
Bombay High Court Bars ‘The New Indian Express’ from Using Trademark Outside South India
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Court News
Supreme Court Rebukes Bombay High Court for Ignoring Binding Precedents, Warns Against ‘Whimsical Orders’
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Court News
Punjab & Haryana High Court Seeks Magistrate’s Clarification on Alleged Kinship with Accused in Bail Case
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