Court News
Allahabad High Court: Civil Courts Cannot Hear Premature Loan Repayment Disputes, NCLT Has Sole Jurisdiction
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46 articles
Court News
Delhi High Court: ED Can Attach Pre-PMLA Properties If Possession Continues
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Court News
Supreme Court Upholds SEBI Nod for WeWork India IPO
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Court News
Delhi High Court: Ex-Directors Cannot Claim Surplus Funds Before Liabilities Are Cleared
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Court News
Bombay High Court: No Parallel Contempt Jurisdiction Over NCLT in Insolvency Cases
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Court News
Karnataka High Court: Director Not Liable for Cheques Issued During Tenure Gap Under NI Act
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Court News
AGR Dues: After Vodafone Idea Relief, Can Airtel and Tata Follow Legal Route for Similar Benefits?
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Court News
Delhi High Court Quashes ₹50 Crore Tax Reassessment Against MakeMyTrip Over Vague Section 148A Notices
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Court News
ITAT Slams Sexist Assumptions in Tax Order, Upholds Women’s Expertise in Business Commission Case
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Court News
Supreme Court to Decide If NCLAT Can Refer Split Verdicts to Third Member or Must Rehear Cases with Larger Bench
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