Court News
Blaming Your Lawyer Falsely Comes at a Cost: Sikkim High Court Condones Insurer's Delay With Rs 50,000 Costs
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55 articles
Court News
Wrong Rule Cited Is No Reason to Reject a Stranger's Objection in Execution: Supreme Court Orders Fresh Inquiry on Waqf Trust's Claim
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Court News
No Order Against the State Without Making the State a Party: Supreme Court Sets Aside Absorption Direction, Awards Rs 10 Lakh
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Court News
Late Discovery of a Compromise Decree: Supreme Court Allows Amendment of Plaint After Trial Began
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Court News
Can a Civil Judge Hear Your Trademark Suit? Supreme Court Sends the Question to a Larger Bench
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Court News
Supreme Court Clarifies DRT Powers Over Civil Procedure in Debt Recovery
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Court News
Supreme Court Limits Appellate Remand to Avoid Unnecessary Trials
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Court News
Supreme Court Emphasizes Adjudication of Order XLI Rule 27 Applications in Civil Appeals
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Court News
Andhra Pradesh High Court Clarifies Correction of Decrees Under Section 152 CPC
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Court News
Karnataka High Court Upholds Police Aid for Injunction Enforcement
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Court News
Uttarakhand HC Affirms Right to Cross-Examine: Second Application Allowed
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Court News
Supreme Court Upholds Plaintiffs' Right to Injunctions Over Compensation
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