Landmark Judgements
Unlocking the Overcrowded Prison: Open Jails Expanded, Early Release for the Old and the Dying
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167 articles
Court News
Homes on the Pavement: How Olga Tellis Read the Right to Livelihood Into the Right to Life
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Court News
Family Property Dispute Is No Reason to Cut Power: MP High Court Orders Connection for Occupier in 7 Days
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Court News
A Bank Manager’s Letter Is Not ‘Law’: Madras High Court Refuses Bank’s Review in Look Out Circular Case
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Landmark Judgements
From Shelters to Sterilise-and-Release: How the Supreme Court Settled India's Stray Dog Question
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Landmark Judgements
UAPA Bail's Fault Line: Umar Khalid Denied, K.A. Najeeb Reaffirmed — and a Larger Bench Ahead
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Court News
Lookout Circulars Can't Be Kept Alive in Perpetuity for a Bank's Money Claim: Delhi HC Quashes Bank-Initiated LOCs
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Court News
Freebies to Doctors: Supreme Court Asks Centre to Form Committee on a Binding Pharma Marketing Code
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Court News
Husband Over 55, Wife Within Age Limit: Chhattisgarh HC Says Couple Cannot Be Denied IVF on the Husband's Age Alone
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Court News
Documentary Evidence, Investigation Complete, Long Trial Ahead: Supreme Court Grants Bail in Rs 979-Crore Tender Case
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Court News
No Hookah Even in Designated Smoking Areas: Allahabad High Court Dismisses Cafe Owners' Petitions
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Court News
Every Road Needs a Footpath: Supreme Court Asks Centre to Name an Authority and Pick Five Pilot Cities
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