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Court News

Delhi High Court: Court Fee Is Not a Penalty, Access to Justice Must Be Protected

Supreme Court Rejects Union Plea, Upholds 50% JAG Posts for Women in Indian Army

Court News

Orissa High Court Quashes Policy Denying NOC to In-Service Doctors for Sponsored DNB Admissions

Court News

Supreme Court Rules: Valid Auction Cannot Be Cancelled for Higher Bids Later

Court News

Gauhati High Court Upholds Age Limits for Assisted Reproductive Technology; Says It Protects Mother and Child

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Delhi High Court Declares HIV Positive Persons as ‘Disabled’ Under RPwD Act

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Allahabad High Court Quashes Lucknow Residency Rule for E-Rickshaw Registration, Calls It Arbitrary and Unconstitutional

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Supreme Court to Hear Retired IPS Officers’ Plea Against Pension Rule Creating Pay Gap for Pre-2006 Retirees

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Karnataka High Court Quashes GST Registration Cancellation Over Lack of Mandatory Hearing

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Supreme Court Questions Talaq-e-Hasan: How It Differs from Triple Talaq and Why It’s Under Scrutiny